Decided On 03Rd October vs State Of Himachal Pradesh And Another
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Himachal Pradesh High Court

Decided On 03Rd October vs State Of Himachal Pradesh And Another on 3 October, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

2024:HHC:9481


       IN THE HIGH COURT OF HIMACHAL PRADESH AT
                        SHIMLA

                                 CWP No. 9381 of 2024
                                 Decided on 03rd October, 2024
Satya Devi
                                                       ...Petitioner
                         Versus
State of Himachal Pradesh and another
                                                    ...Respondents
Coram

Hon'ble Mr. Justice Ajay Mohan Goel, Judge
1
    Whether approved for reporting?
For the petitioner:         Mr. Rakesh Kumar Sharma, Advocate.
For the respondents: Mr. Pushpinder Jaswal, Additional
                     Advocate General.

Ajay Mohan Goel, Judge (Oral)

Issue notice. Mr. Pushpinder Jaswal, learned

Additional Advocate General, accepts notice on behalf of the

respondents.

2. Learned counsel for the petitioner submits that the

petitioner has filed representation with regard to the issue

raised in the petition, but the same has not been decided by the

Authority concerned till date.

3. This petition, accordingly, as prayed for, is disposed

of with the direction that let representation of the petitioner be

2024:HHC:9481

decided, in the light of the averments made therein as well as

the judgment being relied upon by the petitioner, within a period

of eight weeks' by the Competent Authority. Pending

miscellaneous applications, if any, also stand disposed of.

(Ajay Mohan Goel) Judge

October 03, 2024 (Vinod)

DN: C=IN, O=HIGH COURT OF HIMACHAL PRADESH, OU=HIGH COURT OF HIMACHAL PRADESH SHIMLA,

BHUPEND Phone=04d8bcd7412dcb18b7b081df02fb3b89ecc4a0 c8f8a66ab97285dc56e62d41fe, PostalCode=171001, S=Himachal Pradesh, SERIALNUMBER=2ccc91b5122501da0ce3678b0e2b

ER KUMAR 7bd5fa9b09937769da5501e1f4e7ad448bc5, CN=BHUPENDER KUMAR Reason: I am approving this document with my legally binding signature Location:

Date: 2024-10-03 18:30:08