________________________________________________________ vs Surender Singh And Another
2024 Latest Caselaw 14759 HP

Himachal Pradesh High Court

________________________________________________________ vs Surender Singh And Another on 1 October, 2024

                                                                         ( 2024:HHC:9561 )




    IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA
                                         FAO(FC) no. 39 of 2024
                                    Decided on: 1st October, 2024
________________________________________________________
Amar Singh                                         ....Appellant.
                             Versus
Surender Singh and another                        ...Respondents.
________________________________________________________
Coram
Hon'ble Mr. Justice Rajiv Shakdher, Chief Justice
Hon'ble Mr. Justice Satyen Vaidya, Judge

Whether approved for reporting? 1
For the Appellant:                 Mr. Naresh Verma, Advocate.
For the Respondents:               None.

Rajiv Shakdher, Chief Justice (oral)

1. After hearing some arguments, learned counsel for the

appellant says that he does not wish to press the present petition any

further.

2. Accordingly, the Appeal is dismissed as not pressed.

                                                                ( Rajiv Shakdher )
                                                                   Chief Justice


1st October, 2024                                                ( Satyen Vaidya )
(priti)                                                                Judge

Whether reporters of Local Papers may be allowed to see the judgment?