Decided On : 01.10.2024 vs Himachal Road Transport Corporation ...
2024 Latest Caselaw 14725 HP

Himachal Pradesh High Court

Decided On : 01.10.2024 vs Himachal Road Transport Corporation ... on 1 October, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                                                    2024:HHC:9450


             IN THE HIGH COURT OF HIMACHAL PRADESH AT
                                                            SHIMLA
                                                                                  CWP No. 11161 of 2024
                                                                                 Decided on : 01.10.2024




                                                                                              .
    Navjeewan Singh





                                                                                                    ...Petitioner
                                                              Versus





    Himachal Road Transport Corporation and others.
                                                                                              ...Respondents
    Coram

    Hon'ble Mr. Justice Ajay Mohan Goel, Judge
    Whether approved for reporting?1
    For the petitioner

                                                   :
                                                       to     Mr. Arun Rana, Advocate.

    For the respondents :                                     Mr. Dheeraj K. Vashishat,
                                                              Advocate.
    Ajay Mohan Goel, Judge (Oral)

Issue notice. Mr. Dheeraj K. Vashishat, learned

Counsel, accepts notice on behalf of the respondents.

2. Learned Counsel for the respondents informs the

Court that now the transfer order of the petitioner stands

complied with and he has been relieved so as to enable him to

join the station to which he stands transferred.

3. Accordingly, this writ petition is disposed of.

Pending miscellaneous application(s), if any, also stand 1Whether reporters of the local papers may be allowed to see the judgment?

2024:HHC:9450

disposed of accordingly.

(Ajay Mohan Goel) Judge

October 01, 2024

.

       (Shivank Thakur)





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