State Of Himachal Pradesh vs Pardeep Kumar @ Dippu
2024 Latest Caselaw 17300 HP

Himachal Pradesh High Court

State Of Himachal Pradesh vs Pardeep Kumar @ Dippu on 13 November, 2024

                                          1




IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                       Cr. Revision No.371 of 2024
                                       Date of Decision : 13.11.2024

State of Himachal Pradesh
                                                            ...... Petitioner
                               Versus

Pardeep Kumar @ Dippu                                       .......Respondent

Coram:

The Hon'ble Mr. Justice Bipin Chander Negi, Judge
Whether approved for reporting?1


For the petitioner       :     Mr. R.S. Verma, Additional Advocate General.

For the respondent        :    Nemo.

Bipin Chander Negi, Judge (oral)

The present petition has been filed laying challenge to

impugned order dated 19.01.2024, passed by learned Sessions Judge,

Bilaspur, District Bilaspur, H.P., in Session Trial No.10-7/23, titled State vs.

Pardeep Kumar etc.

2. The specific grievance of the petitioner/State is with respect to

dropping of charges under Section 3 of the Scheduled Castes and Scheduled

Tribe Act vide the impugned order. In terms of order dated 08.08.2024, in

the present proceedings, police report filed under Section 173 of the Code of

Criminal Procedure, has been placed on record.

3. I have perused the police report and heard learned Additional

Advocate General on behalf of the petitioner/State.

Whether reporters of Local Papers may be allowed to see the judgment? Yes

4. From perusal of the police report, it is evident that there is no

infirmity in the impugned order dated 19.01.2024, passed by learned

Sessions Judge, Bilaspur, District Bilaspur, H.P., in Session Trial No.10-7/23,

titled State vs. Pardeep Kumar etc.

5. In view of above, present petition is dismissed. Pending

miscellaneous application(s), if any, shall also stand disposed of.

                                           ( Bipin Chander Negi)
November 13, 2024 (KS)                             Judge