Himachal Pradesh High Court

Rekha Kumari vs State Of H.P. & Another on 7 May, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

         IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                     CWP No.3817 of 2024
                                                     Decided on: 07.05.2024




                                                                          .

    Rekha Kumari                                                       ... Petitioner
                       Versus
    State of H.P. & another                                            ... Respondents





    Coram
    Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
    Whether approved for reporting?1
    _____________________________________________________





    For the petitioner      :     Mr. Prem P. Chauhan, Advocate.
    For the respondents             :        Mr. Anup Rattan, Advocate General,
                                             with Mr. Pushpinder Jaswal,
                                             Additional Advocate General.


    Ajay Mohan Goel, Judge (Oral)

Mr. Pushpinder Jaswal, Additional Advocate General,

accepts notice on behalf of the respondents.

2. Learned Counsel for the petitioner submits that the

petitioner has filed representation dated 08.03.2024 (Annexure P-1)

with the respondent-Department and this petition be disposed of by

directing the competent authority to take appropriate decision

thereupon within some time bond period.

3. This writ petition is accordingly disposed of with the

direction that the representation filed by the petitioner be decided in

light of the averments made therein within a period of four weeks

from today. Pending miscellaneous application(s), if any also stand

Whether reporters of the local papers may be allowed to see the judgment?

disposed of accordingly.

4. Pending miscellaneous applications, if any, also stand

disposed of.







                                                    (Ajay Mohan Goel)
                                                         Judge
    May 07, 2024
       (Rishi)




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