Himachal Pradesh High Court

Rakesh Singh vs State Of Himachal Pradesh And Others on 2 May, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

             IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA




                                                                               .

                                                          CWP No.          3643 of 2024
                                                          Decided on: 02.05.2024
    Rakesh Singh                                                          ... Petitioner





                                Versus

    State of Himachal Pradesh and others                                            ... Respondents
    Coram





    Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
    Whether approved for reporting?1
    _____________________________________________________
    For the petitioner
                           r:     Ms. Jyoti Dogra, Advocate.

    For the respondents                  :       Mr. Pushpener Jaswal, Addl. AG.
    Ajay Mohan Goel, Judge                       (Oral)

Notice confined to respondents No. 1 to 4. Mr.

Pushpender Jaswal, learned Additional Advocate General, accepts

notice on behalf of respondents No. 1 to 4.

2. Learned Counsel for the petitioner submits that interest

of justice would be served, in case, the representation made by the

petitioner (Annexure P-5, dated 10.04.2024) is directed to be decided

by the competent Authority within some reasonable time.

3. This writ petition is accordingly disposed of with the

direction that the representation made by the petitioner, appended

with the writ petition as Annexure P-5, dated 10.04.2024, be decided

by the competent Authority, in light of the averments made therein,

Whether reporters of the local papers may be allowed to see the judgment?

within a period of six weeks from today. Pending miscellaneous

application(s), if any also stand disposed of accordingly.






                                                     (Ajay Mohan Goel)
                                                          Judge
    May 02, 2024
       (narender)



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