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____________________________________________________ vs Bal Krishan Rawat
2024 Latest Caselaw 12686 HP

Citation : 2024 Latest Caselaw 12686 HP
Judgement Date : 30 August, 2024

Himachal Pradesh High Court

____________________________________________________ vs Bal Krishan Rawat on 30 August, 2024

          IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                    Cr.MMO No. 368 of 2023
                                     Decided on: 29.08.2024
    ____________________________________________________
    Amar Chand                            ........... petitioner




                                                                                .
                           Versus





    Bal Krishan Rawat
                                              ..........respondents





    ____________________________________________________
    Coram:
    Hon'ble Mr. Justice Bipin Chander Negi, Judge
    Whether approved for reporting? 1





    For the petitioner                     :      Mr. Sunil Mohan Goel & Mr. Paras
                                                  Dhaulta, Advocates.
    For the respondents                    :
                                Mr. Janesh Gupta, Advocate, for
                                the respondent.
                        r                  :



    ____________________________________________________

    Bipin Chander Negi, Judge (oral

Learned counsel appearing on behalf of the

petitioner seeks permission to withdraw the instant petition with

liberty to raise all defences as have been raised in the present

petition at the Trial.

2. Accordingly, the petition is dismissed as withdrawn

with liberty as prayed for aforesaid. Pending miscellaneous

applications, if any, also stand disposed of.

(Bipin Chander Negi) Judge

August 29, 2024 tarun

Whether the reporters of the local papers may be allowed to see the judgment?

 
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