Dr. Meera Devi vs Sh. Suneel Sharma And Anr
2023 Latest Caselaw 14195 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                 COPC No. 165 of 2020




                                                                     .
                                                 Decided on: 19.09.2023





     Dr. Meera Devi                                              ....Petitioner.





                                         Versus

     Sh. Suneel Sharma and anr.                                  ...Respondents.

     Coram



     Whether approved for reporting? 1
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     The Hon'ble Mr. Justice Satyen Vaidya, Judge.

     For the petitioners          :      Mr. Mohit Dogra, Advocate, vice
                                         Mr. Kush Sharma, Advocate.

     For the respondents         :       Ms. Archana Dutt, Advocate.



                                 :       Dr. Virender Sharma, Registrar,
                                         H.P. University, is present in
                                         person.




     Satyen Vaidya, Judge (Oral)

The amount of Rs. 3,06,900/- after

deducting TDS from the amount due to the petitioner

is stated to have been transferred to the bank

account of the petitioner on 16.09.2023.

1 Whether reporters of the local papers may be allowed to see the judgment?

2. In this view of the matter, no further

directions are required to be passed in this petition

.

and the same is accordingly disposed of.

                                          (Satyen Vaidya)





    19th September, 2023                      Judge
         (sushma)




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