Date Of Decision: 14.09.2023 vs The State Of Himachal Pradesh And ...
2023 Latest Caselaw 13651 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA.

                                                     CWPOA No. 5778 of 2020
                                                     Date of Decision: 14.09.2023
    ___________________________________________________
    Kalmi Devi




                                                                               .
                                                                           ...Applicant





                                Versus
    The State of Himachal Pradesh and others
                                                                         ...Respondents
    ___________________________________________________





    Coram

    Hon'ble Mr. Justice M.S. Ramachandra Rao, Chief Justice
    Hon'ble Mr. Justice Ajay Mohan Goel, Judge.




    Whether approved for reporting?1
    __________________________________________________________

    For the Applicant:                  Ms. Babita, Advocate vice Mr. A. K.
                           r           Gupta, Advocate.
    For the respondents:               Mr. Anup Rattan, Advocate General, with

                                       Mr. Rakesh Dhaulta, Mr. Pranay Partap
                                       Singh Additional Advocates General, Mr.
                                       Sidharth Jalta and Mr. Arsh Ratan,Deputy
                                       Advocates General.


    ______________________________________________________________________
    M.S. Ramachandra Rao, Chief Justice (oral)

Learned counsel for the petitioner states that the

petition has become infructuous. Recording the same, the petition

is dismissed as having been rendered infructuous. Pending

application(s), if any, also stands disposed of.

                                                       ( M.S. Ramachandra Rao )
                                                             Chief Justice


    September 14, 2023           (Ajay Mohan Goel)
    (Gourav)                          Judge

_________________________________

1. Whether the reporters of Local Papers may be allowed to see the Judgment?