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Brij Mohan vs . Sudershan Kumar & Ors.
2023 Latest Caselaw 13325 HP

Citation : 2023 Latest Caselaw 13325 HP
Judgement Date : 11 September, 2023

Himachal Pradesh High Court
Brij Mohan vs . Sudershan Kumar & Ors. on 11 September, 2023
Bench: Satyen Vaidya

Brij Mohan vs. Sudershan Kumar & Ors.

.

CMPMO No. 679 of 2022.

11.09.2023 Present: Mr. Ajay Kumar, Senior Advocate, with Mr. Rohit, Advocate, for the petitioner.

Mr. Ajay Sharma, Sr. Advocate, with Ms. Kavita Kajal, Advocate, for respondent No.1.

Arguments heard. Judgment reserved.

11th September, 2023.

                                   to           (Satyen Vaidya)
                                                    Judge

             (jai)









 

 
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