Manju Rani & Others vs State Of H.P. & Others
2023 Latest Caselaw 17262 HP

         IN THE HIGH COURT OF HIMACHAL PRADESH AT
                          SHIMLA

                                          Execution Petition No.110 of 2023
                                          Decided on: 31.10.2023




                                                                        .
    Manju Rani & others                                      ...Petitioners





                                           Versus





    State of H.P. & others                                              ...Respondents

    Coram
    Hon'ble Mr. Justice Ajay Mohan Goel, Judge
    1





     Whether approved for reporting?
    For the petitioners: Mr. Mohit Thakur, Advocate.

    For the respondents: Mr. Rupinder Singh Thakur, Additional
                   r    Advocate General, with Mr. Sumit
                        Sharma, Deputy Advocate General and

                        Mr. Rajat Chauhan, Law Officer.

    Ajay Mohan Goel, Judge (Oral)

Learned counsel for the petitioners states that the

order in issue stands complied with in letter and spirit.

2. In this view of the same, this Execution Petition is

ordered to be closed. Pending miscellaneous applications, if any,

stand disposed of.

(Ajay Mohan Goel) Judge

October 31, 2023 (Rishi)

Whether reporters of the local papers may be allowed to see the judgment?