Pawan Kumar vs State Of Himachal Pradesh
2023 Latest Caselaw 17254 HP

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

Cr.MP(M) No.2700 of 2023

.

Decided on : 31.10.2023

Pawan Kumar ...Applicant Versus

State of Himachal Pradesh ...Respondent

Coram

The Hon'ble Mr. Justice Virender Singh, Judge. Whether approved for reporting?1

For the petitioner : Mr. M.A. Safee, Advocate.

For the respondent : Mr. Tejasvi Sharma, Additional Advocate General, assisted by ASI Arvind Kumar, Police Station, Padhar, District Mandi, H.P.

Virender Singh, Judge (oral).

Learned counsel for the petitioner, on

instructions, seeks permission to withdraw the present

petition. Permission granted. Accordingly, the petition is

dismissed as withdrawn.

( Virender Singh ) Judge October 31, 2023(ps)

Whether Reporters of local papers may be allowed to see the judgment? Yes.