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Ravinder Kumar vs State Of H.P And Another
2023 Latest Caselaw 17252 HP

Citation : 2023 Latest Caselaw 17252 HP
Judgement Date : 31 October, 2023

Himachal Pradesh High Court
Ravinder Kumar vs State Of H.P And Another on 31 October, 2023
Bench: Mamidanna Satya Rao, Jyotsna Rewal Dua

Ravinder Kumar versus State of H.P and another

.

CWPOA No. 6805 of 2020

31.10.2023 Present: Mr. Angrej Kapoor, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Pranay Pratap Singh, Additional Advocate General and Mr. Arsh Rattan, Mr. Sidharth Jalta, Deputy Advocate Generals, for the respondents.

Learned counsel for the petitioner places reliance

on the judgment of this Court dt.21.07.2022 in CWP no. 2713

of 2019 and contends that the said judgment has been

implemented by the respondents.

Mr. Pranay Pratap Singh, learned Additional

Advocate General seeks time to verify the same.

List on 08.11.2023.






                                                       ( M.S. Ramachandra Rao )
                                                             Chief Justice





             31st October, 2023                          ( Jyotsna Rewal Dua )
             (priti)                                              Judge





 

 
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