Narender Singh & Ors. vs National Highways
2023 Latest Caselaw 17033 HP

Narender Singh & ors. Versus National Highways Authority of India

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Arbitration Appeal No.13 of 2022 a/w

and 21 of 2022

20.10.2023. Present: Mr. Varun Rana, Advocate, for the appellants in all the appeals.

Ms. Sneh Bhimta, Advocate vice Ms. Shreya Chauhan,

Advocate, for the respondent, in all the appeals.

Arbitration Appeal No.13 of 2022 is de-linked from the

bunch of cases listed today and the same be listed next week.

Though, as per the orders dated 13th October, 2023,

this Court had reserved judgment but in the interest of justice,

this Court deems it fit and proper to grant an opportunity, to the

respondent to file the reply, if any.

Let reply, if any, be filed within four weeks. List

thereafter.

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(Ranjan Sharma) Judge

October 20, 2023 (Shivender)