Seema Sharma vs State Of H.P. & Another
2023 Latest Caselaw 17006 HP

         IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                   CWP No. 8034 of 2023
                                   Date of decision : 20.10.2023.




                                                                        .
    Seema Sharma                                           ...Petitioner.





                                   Versus
    State of H.P. & another                                          ...Respondents.





    Coram:
    The Hon'ble Mr. Justice Satyen Vaidya, Judge.





    Whether approved for reporting?1
    For the petitionerr            :       Mr. Mohit Thakur, Advocate.

    For the respondents                :   Mr. Gautam Sood, DAG.

    Satyen Vaidya, Judge (Oral):

Notice. Learned Deputy Advocate General accepts

notice on behalf of the respondents.

2. Learned counsel for the petitioner submits that the

case of the petitioner is squarely covered by the judgment

passed by Division Bench of this Court in CWP No. 342 of 2021

alongwith connected matters on 31.8.2023. He further submits

that petitioner shall be content in case the respondents are

directed to consider the case of the petitioner in a time bound

manner in light of judgment ibid.

3. Accordingly, the petition is disposed of without

making any comments on the merits of the case of the

Whether reporters of Local Papers may be allowed to see the judgment?

petitioner. It is directed that respondents shall consider the

case of the petitioner in light of judgment passed by Division

.

Bench of this Court in CWP No. 342 of 2021, within eight weeks

from today and will decide the same by passing a speaking

order. In case, the petitioner is found similarly situated as

petitioners in CWP No. 342 of 2021, she will also be granted the

same benefits as granted to petitioners in above referred case.

Pending miscellaneous application, if any, also stand disposed

of.

                                              (Satyen Vaidya)
    20th October, 2023                            Judge
          (kck)