Kusum Gurang & Ors vs State Of Himachal Pradesh & Ors
2023 Latest Caselaw 16807 HP

Citation : 2023 Latest Caselaw 16807 HP
Judgement Date : 18 October, 2023

Himachal Pradesh High Court

Kusum Gurang & Ors vs State Of Himachal Pradesh & Ors on 18 October, 2023

Bench: Mamidanna Satya Rao, Jyotsna Rewal Dua

    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                              CWPOA No.5164 of 2020
                              Decided on: 18th October, 2023




                                                                         .
    ______________________________________________________





    Kusum Gurang & Ors.                         .....Petitioners
                                      Versus





    State of Himachal Pradesh & Ors.          ...Respondents
    _______________________________________________________
    Coram




    The Hon'ble Mr. Justice M. S. Ramachandra Rao, Chief Justice
    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge

    1
     Whether approved for reporting?
    _____________________________________________________

    For the petitioners:       None.
    For the respondents:                  Mr. Anup Rattan, Advocate General with
                                          Mr. Rakesh Dhaulta & Mr. Pranay Pratap



                                          Singh, Additional Advocates General and
                                          Mr. Arsh Rattan & Mr. Sidharth Jalta,
                                          Deputy Advocate General, for respondents




                                          no.1 and 2.





                                          Ms. Minakshi Sharma, Advocate, for
                                          respondent no.3.





    M.S.Ramachandra Rao, Chief Justice (Oral)

On the last two occasions as well as today, there is no

representation on behalf of the petitioners. Therefore, this petition is

Whether reporters of Local Papers may be allowed to see the judgment?

dismissed for non-prosecution alongwith pending miscellaneous

application(s), if any.


                                         (M. S. Ramachandra Rao)
                                              Chief Justice





                                           (Jyotsna Rewal Dua)
    October 18, 2023                              Judge




      R.Atal