Citation : 2023 Latest Caselaw 16255 HP
Judgement Date : 12 October, 2023
.
Balraj Singh vs Sandeep Kumar COPC No.87 of 2022
12.10.2023 Present: Mr. Sanjeev K. Suri, Advocate, for the petitioner.
Mr. Sargam, Advocate, vice Mr. Ajeet Singh Saklani, Advocate, for the respondent.
On the request of learned counsel appearing for
the respondent, list on 29.11.2023, to enable the
respondent to comply with the judgment in issue.
(Ajay Mohan Goel)
Judge October 12, 2023
(Rishi)
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