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Naresh Kumar vs State Of Himachal Pradesh & Others
2023 Latest Caselaw 16232 HP

Citation : 2023 Latest Caselaw 16232 HP
Judgement Date : 12 October, 2023

Himachal Pradesh High Court
Naresh Kumar vs State Of Himachal Pradesh & Others on 12 October, 2023
Bench: Virender Singh

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

Cr.MMO No.1026 of 2023

.

Decided on : 12.10.2023

Naresh Kumar ...Petitioner

Versus

State of Himachal Pradesh & Others ...Respondents

Coram The Hon'ble Mr. Justice Virender Singh, Judge. Whether approved for reporting?1

For the petitioner : Mr. Karan Singh Kanwar, Advocate.

For the respondent : Ms. Leena Guleria, Deputy Advocate General.

Virender Singh, Judge (oral).

Learned counsel for the petitioner, on

instructions, seeks permission to withdraw the present

petition. Permission granted. Accordingly, the petition is

dismissed as withdrawn, along with the pending

application(s), if any.

( Virender Singh ) Judge October 12, 2023(ps)

Whether Reporters of local papers may be allowed to see the judgment? Yes.

 
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