Bala Ram (Deceased) Through Lrs vs . Simra
2023 Latest Caselaw 15962 HP

Bala Ram (deceased) through LRs Vs. Simra Ram

.

RSA No. 145 of 2004

10.10.2023 Present: Ms. Ruma Kaushik, Advocate, for the appellants.

Mr. Atharv Sharma, Advocate, for the respondent.

It has been brought to the notice of learned

counsel for the parties that Sh. J.R. Kainthla, Advocate who

represented the party before the learned Courts below is

remotely related to me. Learned counsel for the parties

stated that they have no objection if these appeals are

heard by this Court.

In view of this, arguments heard. Judgment

reserved.

(Rakesh Kainthla) Judge October 10, 2023

(Chander)