Citation : 2023 Latest Caselaw 15710 HP
Judgement Date : 7 October, 2023
Narpat Ram Versus H.P. State Electricity Board Limited & anr.
.
CWP No.2669 of 2016
07.10.2023 Present: Mr. Virender Thakur, Advocate, for the petitioner.
Mr. Anil Kumar, Advocate with Mr. Piyush Rathore, Advocate, for the respondents.
Arguments heard. Judgment reserved.
(Ranjan Sharma) Judge
October 07, 2023 (Shivender)
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