Citation : 2023 Latest Caselaw 15605 HP
Judgement Date : 6 October, 2023
M/s Universal Power Products Vs. State of H.P. & Anr. and connected matters
Civil Revision No.205 of 2016 a/w
.
Civil Revision Nos. 206 and 209 of 2016
06.10.2023 Present: Mr. Vishal Mohan, Sr. Advocate with Ms. Uma Manta,
Mr. R.N.Sharma, Mr. Sushant Kaparate and Mr. Praveen Sharma, Advocates for the petitioner(s) in all the matters.
Mr.Anup Rattan, Advocate General with Mr. Rakesh
Dhaulta, Additional Advocate General, Mr. Arsh Rattan & Mr. Sidharth Jalta, Deputy Advocates General and Mr. Rakesh Sharma, Assisting Counsel, for the respondents-State.
Arguments heard. Judgment reserved.
(M.S. Ramachandra Rao)
Chief Justice
(Jyotsna Rewal Dua)
October 06, 2023 Judge
R.Atal
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!