Court On Its Own Motion vs . State Of Hp And Others.
2023 Latest Caselaw 15445 HP

Court on its own motion Vs. State of HP and others.

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CWPIL No. 111 of 2017

05.10.2023 Present:- Mr. Arjun Lall, Advocate with Mr. Aakash Thakur, Advocate as Amicus Curiae.

Mr. Anup Rattan, Advocate General, with Mr. Rakesh Dhaulta, Mr. Pranay Partap Singh Additional Advocates General, Mr. Sidharth Jalta and Mr. Arsh Rattan, Deputy Advocates General for the

respondents No. 1 to 4 and 5.

Arguments heard. Judgment reserved.

( M. S. Ramachandra Rao ) Chief Justice

(Jyotsna Rewal Dua ) Judge

October 05, 2023.

(Gourav)