Citation : 2023 Latest Caselaw 15440 HP
Judgement Date : 5 October, 2023
Rajinder Kumar vs. State of H.P.
.
Cr.M.P(M) No. 2521 of 2023
05.10.2023 Present: Ms. Shilpa Sood, Advocate for the applicant.
Mr. Mohinder Zharaick, Addl. A.G with Mr. H.S. Rawat, Addl. A.G., Mr. Tejasvi Sharma, Addl. A.G and Ms. Leena Guleria, Dy. A.G for the respondent.
ASI Baldev Raj, IO/PS, Gohar is also present along-with record.
Arguments heard. Judgment reserved.
October 05, 2023 ( Virender Singh )
(naveen) Judge
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