Ravinder Kumar vs State Of H.P. And Ors
2023 Latest Caselaw 15408 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                 CWP No. 7340 of 2023




                                                                     .
                                                 Decided on: 05.10.2023





     Ravinder Kumar                                              ....Petitioner.





                                         Versus

     State of H.P. and Ors.                                      ...Respondents.

     Coram



     Whether approved for reporting? 1
                  r                     to
     The Hon'ble Mr. Justice Satyen Vaidya, Judge.

     For the petitioner         :        Mr. Jagat Pal, Advocate.

     For the respondents            :    Mr. Y.P.S. Dhaulta, Additional
                                         Advocate General .



     Satyen Vaidya, Judge (Oral)

Notice. Mr. Y.P.S. Dhaulta, learned

Additional Advocate General, appears and waives

service of notice on behalf of respondents-State.

2. Petitioner has approached this Court with

grievance that he has represented to the competent

authority for his inter-district transfer as per 5%

1 Whether reporters of the local papers may be allowed to see the judgment?

Inter-District quota and the same has not been

decided.

.

3. Learned counsel for the petitioner further

submits that the petitioner will be content in case

the petition is disposed of by issuing directions to

respondent No. 2 to consider his representation in a

time bound manner.

4.

Prayer being innocuous is not opposed.

Accordingly, the petition is disposed of r with the

direction to respondent No. 2 to consider the

representation of the petitioner, Annexure P-1, within

a period of three weeks from today, strictly in terms

of notification issued by the State Government

dealing with transfers under 5% Inter-District quota,

by passing a speaking order.

5. Pending miscellaneous application(s), if

any, shall also stand disposed of.

                                              (Satyen Vaidya)
    5th October, 2023                             Judge
         (sushma)