Laiq Ram Sharma vs . State Of H.P. & Another
2023 Latest Caselaw 15351 HP

Laiq Ram Sharma vs. State of H.P. & another

.

CWP No. 7526 of 2021 a/w

CWPOA No. 3195 of 2020, CWP Nos. 275, 6167 and 6169 of 2022

4.10.2023 Present: Ms. Shreya Chauhan, Advocate, for the

petitioners in CWP No. 7526 of 2021.

Mr. Dushyant Dadwal, Advocate, for the petitioners in CWPOA No. 3195 of 2020 and

CWP No. 275 of 2022.

Mr. Mandeep Chandel, Advocate, for petitioners in CWP No. 6167 and 6169 of 2022.

Mr. Anup Rattan, Advocate General with Ms. Priyanka Chauhan, DAG, for the respondent-State.

The arguments were heard on 25.9.2023

and the matters were reserved for pronouncement of

judgment. However, at the time of going through the

record, it has been found that there are certain factual

discrepancies which need to be clarified by the

respective counsel for the parties.

In this view of the matter, let these petitions

be listed for re-hearing on 9.10.2023.

(Satyen Vaidya) Judge 4th October, 2023 (kck)