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The State Of H.P. & Ors vs . Surveyors Association, Hp ...
2023 Latest Caselaw 15343 HP

Citation : 2023 Latest Caselaw 15343 HP
Judgement Date : 4 October, 2023

Himachal Pradesh High Court
The State Of H.P. & Ors vs . Surveyors Association, Hp ... on 4 October, 2023
Bench: Mamidanna Satya Rao, Jyotsna Rewal Dua

The State of H.P. & Ors Vs. Surveyors Association, HP Deptt. of Industries & Ors and connected matter

.

LPA No.105 of 2012 a/w

CWP No.9742 of 2012 LPA No. 105 of 2012 04.10.2023 Present: Mr.Anup Rattan, Advocate General with Mr. Rakesh

Dhaulta & Mr. Pranay Pratap Singh, Additional Advocates General and Mr. Arsh Rattan & Mr. Sidharth Jalta, Deputy Advocates General, for the appellants. Mr. Dilip Sharma, Sr. Advocate, with Mr. Bharat

Thakur, Advocate, for the respondents. CWP No.9742 of 2012

Ms. Babita Chauhan, Advocate vice Mr. A. K. Gupta, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta & Mr. Pranay Pratap Singh, Additional Advocates General and Mr. Arsh Rattan & Mr. Sidharth

Jalta, Deputy Advocates General, for the respondents.

Though no reply is filed by the State in CWP No.9742

of 2012, however, reply has been filed in the connected CWP (T)

No. 4868 of 2008, out of which, LPA No.105 of 2012 has arisen.

The pleadings in CWP(T) No. 4868 of 2008 are taken as the

pleadings in CWP No. 9742 of 2012, as the same principle is

involved.

Arguments heard. Judgment reserved.




                                                        (M.S. Ramachandra Rao)
                                                             Chief Justice



                                                            (Jyotsna Rewal Dua)
              October 04, 2023                                   Judge
                 R.Atal





 

 
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