Peer Singh vs . Khimi Ram
2023 Latest Caselaw 15338 HP

Peer Singh vs. Khimi Ram

.

Cr. Revision No. 190 of 2023

04.10.2023 Present: Mr. G.R. Palsra, Advocate, for the petitioner.

Mr. Jai Ram, Advocate, for the respondent.

Cr. MP. No. 1176 of 2023

As per report of the Registry, neither the bail bonds

been deposited.

r to have been furnished nor 50% of the compensation amount has

Therefore, this Court is left with no other

alternative but to withdraw the interim protection granted to the

petitioner vide order dated 11.04.2023. Hence, interim protection

granted to the petitioner vide order dated 11.04.2023 shall stand

withdrawn. The respondent is at liberty to execute the judgment of

the learned trial Court in accordance with law.

Application stands disposed of.

Cr. Revision No. 190 of 2023.

As prayed, list for consideration on 08.12.2023.

                                                           (Sushil Kukreja)
               October 04, 2023                                  Judge
                     (subhash)