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Bhartendu Gupta vs . State Of H.P.
2023 Latest Caselaw 15332 HP

Citation : 2023 Latest Caselaw 15332 HP
Judgement Date : 4 October, 2023

Himachal Pradesh High Court

Bhartendu Gupta vs . State Of H.P. on 4 October, 2023

Bench: Virender Singh

Bhartendu Gupta vs. State of H.P.

Cr.M.P(M) No. 1997 of 2023

04.10.2023 Present: Mr. Ajay Kochhar, Senior Advocate with Mr. Vivek Sharma, Advocate for the applicant.

Mr. Mohinder Zharaick, Addl. A.G with Mr. H.S. Rawat, Addl. A.G and Mr. Tejasvi Sharma, Addl. A.G for the respondent.

Inspector Reena, Police Station SV & ACB, Shimla is also present along-with record.

Arguments heard. Judgment reserved.



             October 04, 2023                          ( Virender Singh )
                 (naveen)                                    Judge

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