Citation : 2023 Latest Caselaw 15228 HP
Judgement Date : 3 October, 2023
Collector Land Acquisition vs. Banta Devi
.
RFA No. 7 of 2014
03.10.2023 Present: Mr. Vijay Kumar Arora, Advocate for the appellant.
None for respondents No. 1, 3 and 5.
Mr. Naveen K. Bharwaj, Advocate for respondent No.2.
Mr. Mohinder Zharaick, Addl. A.G with Mr. H.S. Rawat, Addl. A.G and Ms. Leena Guleria, Dy. A.G for respondent No.6.
Arguments heard. Judgment reserved.
October 03, 2023 ( Virender Singh )
(naveen) Judge
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