Lalita Thakur vs Dr. Amandeep Garg & Ors.
2023 Latest Caselaw 17534 HP

Lalita Thakur Versus Dr. Amandeep Garg & ors.

COPC No.281 of 2023

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04.11.2023 Present: Mr. Ashok Kumar, Advocate, for the petitioner.

Mr. Vishal Panwar, Additional Advocate General,

for respondents No.1 & 2-State. Mr. Tara Chand Chauhan, Advocate, for respondent No.3.

Learned Additional Advocate General furnishes

instructions dated 03rd November, 2023 that the admissible

benefits, in terms of the judgment dated 24.11.2021 have

been released.

Faced with this situation, learned counsel for the

petitioner prays for and is granted three days time to have

instructions in the matter.

List on 08.11.2023.

(Ranjan Sharma) Judge

November 04, 2023 (Shivender)