Citation : 2023 Latest Caselaw 5189 HP
Judgement Date : 4 May, 2023
.
Ram Lal Thakur Vs. Executive Engineer, Kumarsain
Division Execution Petition No.06 of 2021
04.05.2023 Present: Mr. I.S. Chandel, Advocate, for the Decree
Holder/Claimant.
M/s Tejasvi Sharma, Baldev Negi, Pushpender Jaswal, Additional Advocate Generals, with
Mr. Gautam Sood, Deputy Advocate General,
for the Judgment Debtor/ respondent.
List 10.05.2023, alongwith Execution Petition
Nos. 4 of 2021.
(Ajay Mohan Goel)
Judge May 04, 2023 (Rishi)
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