Citation : 2023 Latest Caselaw 1983 HP
Judgement Date : 7 March, 2023
Subhash Chand Chandel Vs. Manish Garg & Ors.
.
COPC No.231 of 2022
07.03.2023 Present: Mr. Panku Choudhary, Advocate, for the petitioner.
Mr. Y.P.S. Dhaulta, Additional Advocate General, for the respondents.
Learned Additional Advocate General to seek
instructions as to what monetary benefits the petitioner was
entitled to in terms of the judgment dated 11.03.2022 passed
in CWPOA No.3373 of 2019 and what benefits have actually
been released to the petitioner.
List on 17.03.2023.
Jyotsna Rewal Dua
March 07, 2023 Judge
Mukesh
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