Bhindro vs . State Of H.P. & Ors. A/W Connected ...
2023 Latest Caselaw 9388 HP

Citation : 2023 Latest Caselaw 9388 HP
Judgement Date : 13 July, 2023

Himachal Pradesh High Court

Bhindro vs . State Of H.P. & Ors. A/W Connected ... on 13 July, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

Bhindro vs. State of H.P. & Ors. a/w connected matters.

CWP No. 3578 of 2022 along with CWPOA Nos. 3234, 6139, 6142, 6147, 6154, 6157, 6158, 6159, 6161, 6165, 6167 and 6168 of 2020, CWP Nos. 918, 930, 932, 933, 934, 939, 940, 952, 977, 1077, 1178 and

1220 of 2022.

15.06.2023 Present: Mr. Ajit Sharma and Mr. A.K. Gupta, Advocates, for the petitioner(s).

Mr. Anup Rattan, Advocate General with Mr. I. N. Mehta & Mr. Y.W. Chauhan, Sr. Addl. A.Gs., Ramakant Sharma and Ms. Sharmila Patial, Addl. A.Gs and Ms. Priyanka Chauhan, Dy. r A.G. for the respondents.

Learned counsel for the petitioners fairly

submit that the judgment in all these cases has been

complied with. Therefore, no further orders are required to

be passed and the matters are closed.

CWPs No. 940, 1077 & 1220 of 2022

De-linked.






                                                   (Tarlok Singh Chauhan)
                                                         Judge



                                                    (Satyen Vaidya)
             13th July, 2023                            Judge.
                   (kck)