Pavan Kumar vs Dgm
2023 Latest Caselaw 558 HP

        IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                       CWP No. 8958 of 2022
                                                      Decided on: 09.01.2023




                                                                                 .
        ______________________________________________________________





    Pavan Kumar                                                           ....Petitioner
                                           Versus





    DGM, SBI & Anr.                                                     ...Respondents
    _




    Coram
    The Hon'ble Ms. Justice Sabina, Judge.





    The Hon'ble Mr. Justice Sushil Kukreja, Judge.

    Whether approved for reporting?1
    For the petitioner             :           Mr. B.S. Chauhan, Senior
                                               Advocate with Mr. Munish
                             r                 Datwalia, Advocate.

    For the respondents                :       Mr. Arvind Sharma, Advocate.


    Sabina, Judge (oral)

Learned counsel for the petitioner submits that this

petition has been rendered infructuous, as the petitioner has

been adjusted/transferred to the station of his choice.

2. Ordered accordingly.

Pending application(s), if any, shall also stand

disposed of.

                                                                          ( Sabina )
                                                                            Judge



                                                                    ( Sushil Kukreja )
    January 09, 2023                                                     Judge
             (raman)

1 Whether reporters of Local Papers may be allowed to see the judgment? Yes.