Sh. Gurdev Singh vs The Himachal Road Transport ...
2023 Latest Caselaw 400 HP

                                                   1


         IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA




                                                                                                        .
                                                              Ex. Petition No. 26 of 2021





                           Date of Decision: 06.01.2023
______________________________________________________________





Sh. Gurdev Singh                                    ....Petitioner.

                              Vs.
The Himachal Road Transport Corporation and others                                                  .....Respondents.





Coram:
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge
Whether approved for reporting?1      r
For the petitioner:                                           Mr. Varun Thakur, Advocate.

For the respondents:                                          Mr. Shyam Singh Chauhan, Advocate.

Ajay Mohan Goel, Judge (Oral):

The Court stands informed that order, dated 13th September,

2018, passed by the erstwhile learned Administrative Tribunal in OA No. 5497 of

2018, titled as Sh. Gurdev Singh Vs. The Himachal Road Transport Corporation

and others stands complied with by the respondents in letter and spirit. That being

the case, these proceedings are ordered to be closed.

(Ajay Mohan Goel) Judge January 06, 2023 (bhupender)

1 Whether the reporters of the local papers may be allowed to see the Judgment?