Baryam Singh vs The State Of H.P. & Others
2023 Latest Caselaw 306 HP

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Baryam Singh Versus the State of H.P. & others

CWP No.1335 of 2020

05.01.2023 Present: Mr. R.K. Gautam, Sr. Advocate, with Mr. Sahil Dixit, Advocate, for the petitioner. M/s Baldev Negi and Pushpinder Jaswal, Additional Advocates General, for respondent

No.1­State.

Mr. Sanjeev Kumar Motta, Advocate, for respondent No.2.

Mr. Sanjay Sharma, Advocate, for respondent No.4.

This case has been listed today as some

clarifications were required from learned counsel for

the parties.

Clarifications sought. Judgment reserved.

(Ajay Mohan Goel) Judge January 05, 2023 (Rishi)