The Regional Ppf Commissi0Er vs . Ranjiv Paul & Ors.
2022 Latest Caselaw 8837 HP

The Regional PPF Commissi0er Vs. Ranjiv Paul & ors.

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LPA No. 46 of 2021 a/w CWP No.1550 of 2022

LPA No. 46 of 2021

28.10.2022 Present:- Mr. Navlesh Verma,Advocate, for the appellant.

Mr. Amit Singh Chandel, Advocate, for respondents No.1 to 3.

Mr. Rajinder Thakur, CGC, for respondent No.4.

CWP No.1550 of 2022

Mr. Nitish Kaith, Advocate, for the petitioners.

Mr. Navlesh Verma, Advocate, for the respondents.

Learned counsel for the parties state that arguments in

SLP (C) No. 8658-8659 of 2019, titled as The Employees

Provident Fund Organization & Etc. Vs. Sunil Kumar B. & etc.

have been heard by the Hon'ble Supreme Court and the

judgment stands reserved.

In the given circumstances, we deem it appropriate to

defer the hearing of this case by four weeks.

List again on 2.12.2022 before the appropriate Bench.

( Tarlok Singh Chauhan) Judge

(Virender Singh) Judge 28th October, 2022 (Guleria)