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Pradeep Sen & Anr. vs . Desh Raj Verma
2022 Latest Caselaw 8836 HP

Citation : 2022 Latest Caselaw 8836 HP
Judgement Date : 28 October, 2022

Himachal Pradesh High Court
Pradeep Sen & Anr. vs . Desh Raj Verma on 28 October, 2022
Bench: Virender Singh

Pradeep Sen & Anr. Vs. Desh Raj Verma RFA No. 110 of 2017

.

28.10.2022 Present: Mr. Lalit K. Sehgal, Advocate, for the appellants.

Mr. Surinder Saklani, Advocate, for the respondent.

Arguments heard. Judgment reserved.

(Virender Singh)

Judge

October 28, 2022 (Vinod)

 
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