Citation : 2022 Latest Caselaw 8835 HP
Judgement Date : 28 October, 2022
M/s GNG Trading Pvt. Ltd. Vs. State of H.P & anr.
Arb. Case No. 44 of 2019
.
28.10.2022 Present: Mr. Jagmohan Singh Chandel, Advocate, for the petitioner.
Mr. Ankush Dass Sood, Sr. Advocate with Mr. Manik Sethi, Advocate, for the respondent.
In the order dated 26.08.2022, the name of Mr.
Ankush Dass Sood, Sr. Advocate with Mr. Manik Sethi,
Advocate, be shown in the appearances, as counsel for
the respondents. The said order be corrected accordingly.
Time to file the written submissions and
complication of judgments is extended.
Stand over for two weeks.
( A. A. Sayed ) Chief Justice 28th October, 2022
(priti)
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