Smt. Kaushalya vs . Smt. Usha Verma & Ors
2022 Latest Caselaw 8671 HP

Smt. Kaushalya vs. Smt. Usha Verma & Ors

RSA No. 219 of 2020

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18.10.2022 Present: Mr. Suneet Goel, Advocate, for the appellant.

Mr. Sanjeev Kuthiala, Senior Advocate with

Ms. Anaida Kuthiala, Advocate, for respondents No. 1 and 2.

Mr. B.C. Verma, Advocate, for respondent No.3

Respondent No.4 is stated to have died.

A perusal of the judgments under challenge

demonstrate that the dispute is between the close relatives.

In this view of the matter, as prayed for, the case is ordered

to be listed on 15th November, 2022, on which date, learned

counsel for the parties to have instructions, as to whether

they are willing to make an endeavor for amicable

settlement of the matter between them. The instructions

obviously shall be without prejudice to the respective stand

of the parties as has been taken by them in the proceedings.

(Ajay Mohan Goel) Judge

18th October, 2022 (himani)