Gurcharan Singh vs . Hpsebl
2022 Latest Caselaw 8665 HP

Gurcharan Singh vs. HPSEBL

.

Ex. Pet. No. 420/2021

18.10.2022 Present: Mr. M.L. Sharma, Advocate, for the petitioner.

Mr. Anil God, Advocate, for the respondents.

CMP No. 14437/2022

The application, as prayed for, is allowed. The

execution petition is restored to its original number and

position.

Ex. Pet. No. 420/2021

Learned counsel for the respondents prays for and

is granted two weeks' time to fully comply with the judgment in

question.

List on 15.11.2022.

(Tarlok Singh Chauhan)

Judge

(Virender Singh) Judge 18.10.2022 (pankaj)