Macleods Pharmaceuticals Ltd. vs Boehringer
2022 Latest Caselaw 8650 HP

Citation : 2022 Latest Caselaw 8650 HP
Judgement Date : 18 October, 2022

Himachal Pradesh High Court

Macleods Pharmaceuticals Ltd. vs Boehringer on 18 October, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Macleods Pharmaceuticals Ltd. Versus Boehringer Ingelheim International GmbH and another and

connected matters

OSA No.3 of 2022 a/w OSA Nos.5, 6, 7, 8, 9 and 10 of 2022 OSA No.3 of 2022

18 .10.2022 Mr. Bipin C. Negi, Senior Advocate with Mr. Guru Natraj, Ms. Shradha Karol & Mr. Vaibhav Chauhan, Advocates, for the appellant.

Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates, with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr. Atul Jhingan and Mr. Priyansh Sharma, Advocates, for the respondents.

OSA No.5 of 2022

Mr. Bipin C. Negi, Senior Advocate with Mr. Guru Natraj, Ms. Shradha Karol & Mr. Vaibhav Chauhan, Advocates, for the appellant.

Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates, with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr. Atul Jhingan and Mr. Priyansh Sharma, Advocates, for the

respondents.

OSA No.6 of 2022

Mr. Bipin C. Negi, Senior Advocate with Mr. Guru Natraj, Ms. Shradha Karol & Mr. Vaibhav Chauhan, Advocates, for the

appellant.

Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates, with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr. Atul Jhingan and Mr. Priyansh Sharma, Advocates, for the respondents.

OSA No.7 of 2022

Mr. Rajeshwari Hariharan, Ms. Abhineeta Chaturvedi & Ms. Shradha Karol, Advocates, for the appellant.

Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates, with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr. Atul Jhingan and Mr. Priyansh Sharma, Advocates, for the respondents.

OSA No.8 of 2022

Mr. Bipin C. Negi, Senior Advocate with Mr. Guru Natraj, Ms. Shradha Karol & Mr. Vaibhav Chauhan, Advocates, for the appellant.

Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates, with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr.

Atul Jhingan and Mr. Priyansh Sharma, Advocates, for the respondents.

OSA No.9 of 2022

Mr. Guru Natraj, Ms. Shradha Karol and Mr. Vaibhav Chauhan, Advocates, for the appellant.

Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates, with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr.

Atul Jhingan and Mr. Priyansh Sharma, Advocates, for the respondents.

OSA No.10 of 2022

Mr. Bipin C. Negi, Senior Advocate with Mr. Guru Natraj, Ms.

Shradha Karol & Mr. Vaibhav Chauhan, Advocates, for the appellant.

Mr. Ashok Aggarwal and Mr. Vinay Kuthiala, Senior Advocates, with Dr. Sanjay Kumar, Ms. Arpita Sawhney, Mr.

Atul Jhingan and Mr. Priyansh Sharma, Advocates, for the respondents.

Heard further. List on 31.10.2022 at 2.00 p.m.

The parties are permitted to file short synopsis of

arguments (not more than five pages), convenience compilation

and compilation of judgments by 27.10.2022.




                                                 ( A.A. Sayed )
                                                 Chief Justice




    October 18, 2022                      ( Jyotsna Rewal Dua )
        (hemlata)                                Judge





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