M/S Vasu vs Himachal Pradesh Housing &
2022 Latest Caselaw 8641 HP

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    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
               ON THE 18th DAY OF OCTOBER, 2022
                             BEFORE




                                                       .
                    HON'BLE MS. JUSTICE SABINA





                                &
             HON'BLE MR. JUSTICE SUSHIL KUKREJA





         LETTERS PATENT APPEALS NO. 6 & 12 of 2021
       Between: -

                    1. LETTERS PATENT APPEAL NO. 6 of 2021


       M/S   VASU

       KUMAR MONGA, SON
       SH. MADAN LAL MONGA,

                     CONSTRUCTIONS
       THROUGH ITS MANAGER RAVI

                             AGE
                                OF

       48 YEARS, # 501, GHS-104-F,
       SECTOR 20 PANCHKULA.
                                                     .... APPELLANT


       (BY SHRAWAN DOGRA, SENIOR
       ADVOCATE WITH MR. TEJASVI
       DOGRA, ADVOCATE)




       AND





     1. HIMACHAL PRADESH HOUSING &
        URBAN DEVELOPMENT AUTHORITY,





        (HIMUDA) DIVISION SHIMLA, NIGAM
        VIHAR, SHIMLA-171009, THROUGH ITS
        CHIEF   EXECUTIVE     OFFICER-CUM-
        SECRETARY.
     2. DALIP SINGH RATHORE SON OF LATE
        SH.   B.R.  RATHORE,  R/O  C-56,
        RATHORE NIWAS, SECTOR-1, NEW
        SHIMLA.




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                2. LETTERS PATENT APPEAL NO. 12 of 2021
      M/S VASU CONSTRUCTIONS
      THROUGH ITS MANAGER RAVI
      KUMAR MONGA,




                                                     .
      SON OF SH. MADAN LAL MONGA,





      AGE 48 YEARS, # 501, GHS-104-F,
      SECTOR 20 PANCHKULA.
                                                   .... APPELLANT





      (BY SHRAWAN DOGRA, SENIOR
      ADVOCATE WITH MR. TEJASVI
      DOGRA, ADVOCATE)





      AND

    1. HIMACHAL PRADESH HOUSING &
       URBAN DEVELOPMENT AUTHORITY,
       (HIMUDA) DIVISION SHIMLA, NIGAM

       VIHAR, SHIMLA-171009, THROUGH ITS

       CHIEF   EXECUTIVE     OFFICER-CUM-
       SECRETARY.
    2. M/S LEVEL      9 BIZ PVT. LTD.,
       REGISTERED OFFICE AT VILLAGE/CITY


       RAKKAR, PO      SIDHWARI, TEHSIL
       DHARAMSHALA, DISTT.       KANGRA,
       (HP), THOROUGH ITS CEO SH.




       YASHBIR SINGH SON OF SH. LEKHRAJ,
       R/O # 242, SECTOR-80 MOHALI,





       PUNJAB-140308.
    3. THE EXECUTIVE ENGINEER, HIMUDA
       DIVISION, SHIMLA, (H.P)





                                              .... RESPONDENTS

      (BY MR. AMIT SINGH CHANDEL,
      ADVOCATE FOR R-1 & R-3,
      NONE FOR R-2)




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                      These appeal coming on for hearing this day, Hon'ble
    Ms. Justice Sabina, delivered the following:

                                  JUDGMENT

.

Learned Senior counsel for the appellant has submitted

that in view of the order dated 18th October, 2022, passed in CWP No.

1481 of 2022, both the letters patent appeals are rendered infructuous.

2. Ordered accordingly.

Pending miscellaneous application(s), if any, also stand

disposed of.

(Sabina)

Judge

(Sushil Kukreja ) Judge October 18, 2022

(ravinder)