Kali Dass vs . State Of H.P And Others.
2022 Latest Caselaw 8390 HP

Kali Dass vs. State of H.P and others.

.

CWP No. 1084 of 2022

11.10.2022 Present: Mr. Surinder Saklani, Advocate vice Mr. Tek Chand Sharma, Advocate for the

petitioner.

Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Shiv Pal Manhans, Addl. A.G, Mr. Bhupinder Thakur, Dy. A.G and Mr. Rajat

Chauhan, Law Officer for the respondents- State.

r Learned Additional Advocate General has

placed on record instructions dated 10.10.2022.

After going through the same, we deem it

appropriate to grant eight weeks further time to the

respondents to comply with the directions as

contained in the judgment dated 15th March, 2022.

List on 27th December, 2022.

                                           ( Tarlok Singh Chauhan )
                                                     Judge



             October 11, 2022                    ( Virender Singh )
                  (naveen)                             Judge