Archana Sharma vs State Of H.P. & Others
2022 Latest Caselaw 9790 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA

                                                CWP No. 7427 of 2022
                             Date of decision: 23.11.2022




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    Archana Sharma                            .....Petitioner
                   Versus

    State of H.P. & others                ...Respondents





    ____________________________________________________
    Coram:
    The Hon'ble Mr. Justice A.A. Sayed, Chief Justice
    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.
    Whether approved for reporting?1





    _____________________________________________
    For the petitioner :                Mr. Govind Kumar Goel                      and     Mr.
                        r               Shubham Sood, Advocates.

    For the respondents:                Mr. Yudhvir Singh              Thakur, Deputy

                                        Advocate General.

    A.A. Sayed, Chief Justice (Oral)

The petitioner seeks implementation of the

proposal for transfer dated 21.09.2022, whereby she has been

proposed to be transferred from Forest Beat Patlandhar, Block

Sujanpur, Range Hamirpur to Forest Beat Sujanpur, Block

Sujanpur, Range Hamirpur.

2. The learned Deputy Advocate General has placed

on record instructions dated 03.11.2022, which states that since

the proposal for transfer was not in consonance with the Transfer

Policy, the transfer is not to be effected. We record his statement

Whether the reporters of Local Papers may be allowedto see the judgment?

that the petitioner would be communicated about the same within

one week from today.

.

3. The petitioner would be at liberty to challenge the

said order, if so advised.

4. The petition to stand disposed of accordingly.

Pending miscellaneous application(s), if any, also to stand

disposed of.

                    r            to                        (A.A. Sayed)
                                                            Chief Justice.


    November 23, 2022                               (Jyotsna Rewal Dua)


     (hemlata)                                             Judge.