Sh. Ilyas Ali vs . Bhag Singh
2022 Latest Caselaw 9727 HP

Sh. Ilyas Ali vs. Bhag Singh

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Cr. Revision No.626 of 2022

22.11.2022 Present: Mr. Rajesh Kumar Parmar, Advocate, for the petitioner.

Cr. Rev. No.626 of 2022

Notice to the respondent, returnable for 30.12.2022.

Steps for service be taken within one week.

List on 30.12.2022.

Cr.M.P. No. 3573 of 2022

Notice in above terms. The applicant/petitioner will

be at liberty to make a mention before the Court for suspension of

sentence post deposition of 50% of the cheque amount, which shall

include the amount already deposited, if any, by the applicant

before the learned Courts below.

Cr.M.P. No.3571 of 2022

This application is disposed of with the direction

that the applicant shall file certified copy of the judgment in issue

by the next date of hearing.

(Ajay Mohan Goel) Judge November 22, 2022 (narender)