M/S Uma Stone Crusher vs . C&C Construction Ltd. &
2022 Latest Caselaw 9262 HP

M/s Uma Stone Crusher Vs. C&C Construction Ltd. & another.

.

Execution Petition No. 18 of

11.11.2022 Present: Mr.Nitin Thakur, Advocate, for the Decree Holder.

Mr.Aman Sood, Advocate, for the Judgment Debtor.

r to Learned counsel for the parties are directed to

have latest instructions from the Resolution Professional with

respect to status of proceedings under the Insolvency and

Bankruptcy Code of India (Insolvency Resolution Process for

Corporate Persons) Regulations, 2016, by next date of

hearing.

List on 27th December, 2022.

(Vivek Singh Thakur), Judge.

11th November, 2022 (Keshav)