Thakur Radha Krishan vs Deep Chand (Deceased)
2022 Latest Caselaw 9189 HP

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Thakur Radha Krishan Versus Deep Chand (Deceased)

through his legal representatives Vijay Kumar and others RSA No.526 of 2002

09.11.2022 Present: Mr. Bhupender Gupta, Sr. Advocate, with Mr. Pranjal Munjal, Advocate, for the appellant.

Mr. Aman Sood, Advocate, for respondents No.1

(a) (I) to 1 (a) (v), 1 (b), 2 (a) and 2 (b).

Mr. Dinesh Bhanot, Advocate, for respondent No.3.

Mr. Sanjeev Sood, Additional Advocate General, for respondent No.6­State.

Mr. Vinay Mehta, Advocate, for respondent

No.7.

None for remaining respondents.

Arguments heard. Judgment reserved.

(Ajay Mohan Goel) Judge November 09, 2022 (Rishi)