Khouni vs Smt. Ramila Devi Wife
2022 Latest Caselaw 9130 HP

                                                        .

         IN   THE   HIGH   COURT OF HIMACHAL             PRADESH,
                              SHIMLA
                 ON THE 7th DAY OF NOVEMBER, 2022





                              BEFORE
               HON'BLE MR. JUSTICE AJAY MOHAN GOEL





                     CIVIL SUIT No.85 of 2011

    Between:
    SHRI BAL KRISHAN RAWAT

    S/O OF SHRI KEWAL RAM
    RESIDENT    OF    VILLAGE

    KHOUNI, TEHSIL JUBBAL,
    DISTRICT SHIMLA (HP).

                                                         ....PLAINTIFF.



    (BY MR. JANESH GUPTA, ADVOCATE)

    AND




    1.   SMT. RAMILA DEVI WIFE





         OF LATE SHRI RANBIR
         SINGH S/O LATE SHRI
         SHIV RAM R/O VILLAGE





         JACHLI, P.O. PARONTHI,
         TEHSIL JUBBAL, DISTRICT
         SHIMLA (HP).
    2.   SHRI ASHOK KUMAR S/O
         OF LATE SHRI RANBIR
         SINGH S/O OF LATE SHRI
         SHIV RAM R/O VILLAGE
         JACHLI, P.O. PARONTHI,
         TEHSIL JUBBL, DISTRICT
         SHIMLA (HP).
    3.   SHRI TRILOK KUMAR S/O
         LATE SHIR RANBIR SINGH
         S/O LATE SHIR SHIV RAM




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                                                                    .
       R/O VILLAGE JACHLI, P.O.





       PARONTHI TEHSIL JUBBAL,
       DISTRICT SHIMLA (HP).
                                                             .....DEFENDANTS





    (BY MR. Y.P.SOOD, ADVOCATE)
    Whether approved for reporting?1
          This Civil Suit coming on for orders this day, the Court passed the following:





                 JUDGMENT

In view of the enhancement of pecuniary jurisdiction of

the Court, vide notification dated 17.10.2022, this Civil Suit is

disposed of by ordering transfer of the suit to the Court of learned

Senior Civil Judge, Rohru, District Shimla, H.P., before whom the

parties shall appear on 13.03.2023, who thereafter, may assign the

case to the appropriate Court.

(Ajay Mohan Goel)

Judge November 07, 2022

(Rishi)