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Chapslee School vs Sh. Shamsher Singh
2022 Latest Caselaw 9127 HP

Citation : 2022 Latest Caselaw 9127 HP
Judgement Date : 7 November, 2022

Himachal Pradesh High Court
Chapslee School vs Sh. Shamsher Singh on 7 November, 2022
Bench: Ajay Mohan Goel
                                                          .
       IN   THE    HIGH    COURT OF HIMACHAL               PRADESH,





                              SHIMLA
                 ON THE 7th DAY OF NOVEMBER, 2022





                                BEFORE
               HON'BLE MR. JUSTICE AJAY MOHAN GOEL

                      CIVIL SUIT No. 83 of 2021





    Between:
    SH.    KULDEEP       CHAND
    KANWAR    S/O   LATE    SH.
    RAGHUVIR

                 SINGH     R/O
    KRISHNA   BHAWAN,     NEAR

    CHAPSLEE SCHOOL, LAKKAR
    BAZAAR, SHIMLA, H.P.

                                                           ....PLAINTIFF.



    (BY MR.LAKSHAY THAKUR, ADVOCATE)

    AND




    1. SH. SHAMSHER SINGH
       S/O SH. JAGDISH SINGH





       R/O RAM LAL NIWAS,
       NERI DHAR, P.O. KAMLA
       NAGAR,   BHATAKUFFER,





       TEHSIL AND DISTRICT
       SHIMLA, H.P.
    2. SH. JAGDISH SINGH R/O
       VILLAGE CHANDPUR, P.O.
       PALKWAH         (BATHU),
       TEHSIL           HAROLI,
       DISTRICT UNA, H.P.

                                             .....DEFENDANTS

    (BY MR. ARVIND SHARMA, ADVOCATE)
    Whether approved for reporting?1




                                         ::: Downloaded on - 09/11/2022 20:31:14 :::CIS
                                            2




                                                                    .
          This Civil Suit coming on for orders this day, the Court passed the following:





                 JUDGMENT

In view of the enhancement of pecuniary jurisdiction of

the Court, vide notification dated 17.10.2022, this Civil Suit is

disposed of by ordering transfer of the suit to the Court of learned

Senior Civil Judge, Shimla, District Shimla, H.P., before whom the

parties shall appear on 16.03.2023, who thereafter, may assign the

case to the appropriate Court.

(Ajay Mohan Goel) Judge November 07, 2022 (Rishi)

.

83 of 2021

 
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